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[Cites 0, Cited by 0] [Section 27B(1)] [Section 27B] [Entire Act]

Union of India - Subsection

Section 27B(1)(iii) in The Securities Contracts (Regulation) Act, 1956

(iii)in case of delay in the lodging of any security, being units or other instruments issued by the mutual fund, and other documents relating to the transfer due to causes connected with the post, by the actual period of the delay.