Bombay High Court
Prithviraj Sayajirao Deshmukh And Ors vs Shri Gurudatta Sugars Marketing Pvt. ... on 5 December, 2022
Author: Amit Borkar
Bench: Amit Borkar
8-9-10-35-43-apl-967-2022 all other matter.doc
Ghuge
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO. 967 OF 2022
Prithviraj Sayajirao Deshmukh and Ors. ... Applicants
V/s.
Shri. Gurudatta Sugars Marketing Pvt.
Ltd. and Anr. ... Respondents
WITH
WRIT PETITION NO. 201 OF 2022
Md. Shoaib and Anr. ... Petitioners
V/s.
State of Maharashtra and Anr. ... Respondents
WITH
WRIT PETITION NO. 1250 OF 2022
Devendra Dang. ... Petitioner
V/s.
State of Maharashtra and Anr. ... Respondents
WITH
WRIT PETITION NO. 4128 OF 2021
Shadab Khan ... Petitioner
V/s.
The State of Maharashtra and Anr. ... Respondents
WITH
WRIT PETITION NO. 2075 OF 2022
Rajiv Kantilal Gogri and Anr. ... Petitioners
V/s.
Siddhart Mehta and Anr. ... Respondents
1
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WITH
CRIMINAL APPLICATION NO. 886 OF 2022
Lyka Labs Limited and Anr. ... Applicants
V/s.
State of Maharashtra and Anr. ... Respondents
WITH
WRIT PETITION NO. 3443 OF 2022
K Raghavendra Rao ... Petitioner
V/s.
State of Maharashtra and Anr. ... Respondents
WITH
CRIMINAL APPLICATION NO. 1208 OF 2022
Lyka Labs Limited ... Applicant
V/s.
State of Maharashtra and Anr. ... Respondents
WITH
CRIMINAL APPLICATION NO. 1207 OF 2022
Lyka Labs Limited ... Applicant
V/s.
State of Maharashtra and Anr. ... Respondents
WITH
CRIMINAL APPLICATION NO. 1205 OF 2022
Lyka Labs Limited and Ors. ... Applicants
V/s.
State of Maharashtra and Anr. ... Respondents
Mr. Aabad Ponda (Sr. Adv.) a/w Bhomesh Bellian, Jugal
Kanani for the applicant in APL Nos. 1205/22,
1207/22, 1208/22, 886/22.
Mr. Jatin P Shah a/w Snehankita M Munj & Shraddha
Kamble for the respondent No.2 in APL NO. 1205-
2
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1207-886/2022.
Ms. Hemali H Bane i/b Mr. Atal Bihari Dubey for the
petitioner in W.P No.1250/22.
Mr. Kunal Dalal for respondent No.1 in WP No.
2075/22.
Mr. Niranjan Mundargi a/w Keral Mehta, Anisha Nair,
Khalid Kazi i/b Vis Legis Law practice for petitioner in
WP No.2644/22.
Mr. Rajesh Kanojia a/w Nikita Singh i/b Res Juris for
respondent No.2 in WP No.2644/22.
Mr. Sukrut Mhatre i/b Jyotirmai Deshmukh for the
petitioner in W.P. No.201/22 and WP/4128/22.
Ms. Shikhani Shah i/b Maniram R. Gaud for the
petitioner in W.P. No.2075/22.
Ms. Priya Rita i/b Disha Karanbar & Associates for
respondent No.2 in W.P. No.201/22, 1250/22,
4128/22.
Mr. Niranjan Mundargi a/w Veerdhawal Deshmukh i/b
Naved Askari for the petitioner in W.P. No.3443/22.
Ms. Y.N. Katpitia with Ms. R.B. Mrolia i/b Kry Legal for
respondent No.2.
Mr. Ansh Karawat i/b Mr. Paras Yadav a/w Ruturaj
Bankar for the applicants in APL No.967/22.
Mr. Sharan Jagtiani, Sr. Adv. a/w Gautam Ankhad a/w
Vishal Nanchania, Tushar Gujjar, Deepak Singh, Bhrin
Mackdani i/b SL Partners for respondent No.2 in WP
No.4128/22.
Mr. Jaidhava Shah i/b Bharucha & Partners for
respondent No.1 in APL No.967/22.
CORAM : AMIT BORKAR, J.
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1. Stand over to 9th December, 2022 at 2:30 p.m.
2. List Criminal Application No.240 of 2021 along with this group of matters.
3. Ad-interim relief granted earlier to continue till 13th December, 2022.
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