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Bombay High Court

Prithviraj Sayajirao Deshmukh And Ors vs Shri Gurudatta Sugars Marketing Pvt. ... on 5 December, 2022

Author: Amit Borkar

Bench: Amit Borkar

                                           8-9-10-35-43-apl-967-2022 all other matter.doc


 Ghuge
            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CRIMINAL APPELLATE JURISDICTION

                  CRIMINAL APPLICATION NO. 967 OF 2022

 Prithviraj Sayajirao Deshmukh and Ors.              ... Applicants
             V/s.
 Shri. Gurudatta Sugars Marketing Pvt.
 Ltd. and Anr.                                       ... Respondents

                                     WITH
                         WRIT PETITION NO. 201 OF 2022

 Md. Shoaib and Anr.                                 ... Petitioners
            V/s.
 State of Maharashtra and Anr.                       ... Respondents

                                    WITH
                        WRIT PETITION NO. 1250 OF 2022

 Devendra Dang.                                      ... Petitioner
            V/s.
 State of Maharashtra and Anr.                       ... Respondents

                                    WITH
                        WRIT PETITION NO. 4128 OF 2021

 Shadab Khan                                         ... Petitioner
            V/s.
 The State of Maharashtra and Anr.                   ... Respondents


                                    WITH
                        WRIT PETITION NO. 2075 OF 2022

 Rajiv Kantilal Gogri and Anr.                       ... Petitioners
             V/s.
 Siddhart Mehta and Anr.                             ... Respondents




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                                 WITH
                  CRIMINAL APPLICATION NO. 886 OF 2022

 Lyka Labs Limited and Anr.                         ... Applicants
            V/s.
 State of Maharashtra and Anr.                      ... Respondents

                                    WITH
                        WRIT PETITION NO. 3443 OF 2022

 K Raghavendra Rao                                  ... Petitioner
            V/s.
 State of Maharashtra and Anr.                      ... Respondents

                                 WITH
                 CRIMINAL APPLICATION NO. 1208 OF 2022

 Lyka Labs Limited                                  ... Applicant
            V/s.
 State of Maharashtra and Anr.                      ... Respondents

                                 WITH
                 CRIMINAL APPLICATION NO. 1207 OF 2022

 Lyka Labs Limited                                  ... Applicant
            V/s.
 State of Maharashtra and Anr.                      ... Respondents

                                 WITH
                 CRIMINAL APPLICATION NO. 1205 OF 2022

 Lyka Labs Limited and Ors.                         ... Applicants
            V/s.
 State of Maharashtra and Anr.                      ... Respondents

 Mr. Aabad Ponda (Sr. Adv.) a/w Bhomesh Bellian, Jugal
 Kanani for the applicant in APL Nos. 1205/22,
 1207/22, 1208/22, 886/22.
 Mr. Jatin P Shah a/w Snehankita M Munj & Shraddha
 Kamble for the respondent No.2 in APL NO. 1205-



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 1207-886/2022.
 Ms. Hemali H Bane i/b Mr. Atal Bihari Dubey for the
 petitioner in W.P No.1250/22.
 Mr. Kunal Dalal for respondent No.1 in WP No.
 2075/22.
 Mr. Niranjan Mundargi a/w Keral Mehta, Anisha Nair,
 Khalid Kazi i/b Vis Legis Law practice for petitioner in
 WP No.2644/22.
 Mr. Rajesh Kanojia a/w Nikita Singh i/b Res Juris for
 respondent No.2 in WP No.2644/22.
 Mr. Sukrut Mhatre i/b Jyotirmai Deshmukh for the
 petitioner in W.P. No.201/22 and WP/4128/22.
 Ms. Shikhani Shah i/b Maniram R. Gaud for the
 petitioner in W.P. No.2075/22.
 Ms. Priya Rita i/b Disha Karanbar & Associates for
 respondent No.2 in W.P. No.201/22, 1250/22,
 4128/22.
 Mr. Niranjan Mundargi a/w Veerdhawal Deshmukh i/b
 Naved Askari for the petitioner in W.P. No.3443/22.
 Ms. Y.N. Katpitia with Ms. R.B. Mrolia i/b Kry Legal for
 respondent No.2.
 Mr. Ansh Karawat i/b Mr. Paras Yadav a/w Ruturaj
 Bankar for the applicants in APL No.967/22.
 Mr. Sharan Jagtiani, Sr. Adv. a/w Gautam Ankhad a/w
 Vishal Nanchania, Tushar Gujjar, Deepak Singh, Bhrin
 Mackdani i/b SL Partners for respondent No.2 in WP
 No.4128/22.
 Mr. Jaidhava Shah i/b Bharucha & Partners for
 respondent No.1 in APL No.967/22.




                               CORAM    : AMIT BORKAR, J.

DATED : DECEMBER 5, 2022 3 ::: Uploaded on - 06/12/2022 ::: Downloaded on - 07/12/2022 13:43:12 ::: 8-9-10-35-43-apl-967-2022 all other matter.doc P.C.:

1. Stand over to 9th December, 2022 at 2:30 p.m.
2. List Criminal Application No.240 of 2021 along with this group of matters.
3. Ad-interim relief granted earlier to continue till 13th December, 2022.

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