Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Uttarakhand - Subsection Section 19(3) in Dev Sanskriti Vishwavidyalaya Act, 2002 (3)The Board of Governors shall, meet three times in a year at such time and place as the Chancellor thinks fit.
