Bombay High Court
M/S. De Simran Cartoons Pvt. Ltd vs M/S. Apples Trade Company on 24 June, 2019
Author: K.K.Tated
Bench: K.K. Tated
62.302.17-fa IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION First Appeal No.302/2017 Office Notes, Office Court's or Judge's orders. Memoranda of Coram, appearances, Court's orders or directions and Registrar's orders Mr. Akshay J. Kandhare for the Appellant CORAM : K.K.TATED.J. DATED : JUNE 24, 2019 P.C. Heard. The learned counsel for the Appellant states that they are exploring the possibility of settlement out of court. At his request, S.O. to 28.06.2019, for settlement.
(K.K.TATED, J.) Basavraj G Patil 1/1 ::: Uploaded on - 27/06/2019 ::: Downloaded on - 14/07/2019 23:28:33 :::