Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 95] [Section 47] [Entire Act] State of Odisha - Subsection Section 47(a) in The Bihar and Orissa Excise Act, 1915 (a)imports, exports, transports, manufactures, collects, possesses or sells [any intoxicant] [Substituted by Orissa Act No.2 of 1999 O.G.E. No. 303 dated 23.2.1999.];
