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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(2) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

(2)The Committee shall meet at intervals ordinarily, not exceeding one year, and consider the cases of all eligible officers for promotion to the senior scale of the Service, as on the 1st day of January of that year.