Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act]

NCT Delhi - Subsection

Section 113(2)(b) in Delhi Police Act, 1978

(b)if the said order was made under sub-section (2) of Section 30, with imprisonment for a term which may extend to one month, or with fine which may extend to one honored rupees, or with both;