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[Cites 0, Cited by 0] [Section 390(1)] [Section 390] [Entire Act]

State of West Bengal - Subsection

Section 390(1)(h) in The Calcutta Municipal Corporation Act, 1980

(h)to convert into a stall, shop, office, warehouse or godown, workshop, factory or garage any building not originally constructed for use as such, or to convert any building constructed for such purpose, by subdivision or addition, in greater or lesser number or such stalls, shops, offices, warehouses or godowns, workshops, factories or garages;