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[Cites 0, Cited by 0] [Section 157] [Entire Act]

State of Uttar Pradesh - Subsection

Section 157(2) in The U.P. Goods and Services Tax Act, 2017

(2)No suit, prosecution or other legal proceedings shall lie against any officer appointed or authorised under this Act for anything which is done or intended to be done in good faith under this Act or the rules made there under.