Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120] [Entire Act] State of Maharashtra - Subsection Section 120(o) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967 (o)maintenance of records, registers and account books by licensees and submission of returns by them to the Market Committee;
