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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(3) in The Orissa Cultural Grants Rules, 1995

(3)The registers and documents of the voluntary Organisation, relating to the grants sanctioned under these rules shall be opened to inspection by the Director or the Collector or any other functionary authorised by the Department.