Bombay High Court
Ipcl Laboratories Ltd vs Awadesh Singh Yadav And Others on 11 August, 2022
Author: Gauri Godse
Bench: G.S. Patel, Gauri Godse
1-ASCAL-170-2011 IN LPA-270-2009+.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
LETTERS PATENT APPEAL NO. 270 OF 2009
IN
REVIEW PETITION NO.86 OF 2009
IN
WRIT PETITION NO. 2791 OF 2009
WITH
CIVIL APPLICATION NO. 170 OF 2011
IN
LETTERS PATENT APPEAL NO. 270 OF 2009
IN
REVIEW PETITION NO.86 OF 2009
IN
WRIT PETITION NO. 2791 OF 2009
ARUN
Awadesh Singh Yadav & Ors ...Appellants
RAMCHNDRA
SANKPAL Versus
Digitally signed by
Labour and Enforcement Officer Dadra and ...Respondents
Nagar Haveli & Ors
ARUN
RAMCHNDRA
SANKPAL
Date: 2022.08.12
16:56:56 +0530
WITH
LETTERS PATENT APPEAL NO. 83 OF 2010
IN
WRIT PETITION NO. 2791 OF 2009
Page 1 of 3
11th August 2022
1-ASCAL-170-2011 IN LPA-270-2009+.DOC
IPCA Laboratories Ltd ...Appellants
Versus
Awadesh Singh Yadav & Ors ...Respondents
WITH
CIVIL APPLICATION NO. 228 OF 2011
IN
LETTERS PATENT APPEAL NO. 270 OF 2009
IN
REVIEW PETITION NO.86 OF 2009
IN
WRIT PETITION NO. 2791 OF 2009
Awadesh Singh Yadav & Ors ...Appellants
Versus
Labour and Enforcement Officer Dadra and ...Respondents
Nagar Haveli & Ors
Ms Jane Cox,with Rahil Fazelbhoy, for the Appellants in
LPA/270/2009, for the Applicant in CAL/170/2011,
CAL/228/2011 and for the Respondent in LPA/83/2010.
Mr SS Deshmukh, with TR Yadav, for Respondent No. 2 in
LPA/270/2009 and Appellant in LPA/83/2010.
CORAM G.S. Patel &
Gauri Godse, JJ.
DATED: 11th August 2022
PC:-
Page 2 of 3
11th August 2022
1-ASCAL-170-2011 IN LPA-270-2009+.DOC
1. Ms Cox and Mr Deshmukh agree that they will meet directly in the Bar Association premises tomorrow, 12th August 2022 after 4.30 pm for further negotiations or discussions.
2. We do not expect the litigants on either side to be conducting meetings at this stage.
3. List the matter on 18th August 2022 at 2.30 pm. (Gauri Godse, J) (G. S. Patel, J) Page 3 of 3 11th August 2022