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Bombay High Court

Ipcl Laboratories Ltd vs Awadesh Singh Yadav And Others on 11 August, 2022

Author: Gauri Godse

Bench: G.S. Patel, Gauri Godse

                                                      1-ASCAL-170-2011 IN LPA-270-2009+.DOC




                      Shephali



                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CIVIL APPELLATE JURISDICTION
                                 LETTERS PATENT APPEAL NO. 270 OF 2009
                                                     IN
                                     REVIEW PETITION NO.86 OF 2009
                                                     IN
                                     WRIT PETITION NO. 2791 OF 2009
                                                  WITH
                                    CIVIL APPLICATION NO. 170 OF 2011
                                                     IN
                                 LETTERS PATENT APPEAL NO. 270 OF 2009
                                                     IN
                                     REVIEW PETITION NO.86 OF 2009
                                                     IN
                                     WRIT PETITION NO. 2791 OF 2009



ARUN
                      Awadesh Singh Yadav & Ors                              ...Appellants
RAMCHNDRA
SANKPAL                    Versus
Digitally signed by
                      Labour and Enforcement Officer Dadra and            ...Respondents
                      Nagar Haveli & Ors
ARUN
RAMCHNDRA
SANKPAL
Date: 2022.08.12
16:56:56 +0530



                                                  WITH
                                 LETTERS PATENT APPEAL NO. 83 OF 2010
                                                     IN
                                     WRIT PETITION NO. 2791 OF 2009




                                                 Page 1 of 3
                                               11th August 2022
                                 1-ASCAL-170-2011 IN LPA-270-2009+.DOC




IPCA Laboratories Ltd                                  ...Appellants
     Versus
Awadesh Singh Yadav & Ors                           ...Respondents

                             WITH
           CIVIL APPLICATION NO. 228 OF 2011
                               IN
       LETTERS PATENT APPEAL NO. 270 OF 2009
                               IN
            REVIEW PETITION NO.86 OF 2009
                               IN
            WRIT PETITION NO. 2791 OF 2009

Awadesh Singh Yadav & Ors                              ...Appellants
     Versus
Labour and Enforcement Officer Dadra and            ...Respondents
Nagar Haveli & Ors


Ms Jane Cox,with Rahil Fazelbhoy, for the Appellants in
     LPA/270/2009, for the Applicant in CAL/170/2011,
     CAL/228/2011 and for the Respondent in LPA/83/2010.
Mr SS Deshmukh, with TR Yadav, for Respondent No. 2 in
     LPA/270/2009 and Appellant in LPA/83/2010.


                   CORAM         G.S. Patel &
                                 Gauri Godse, JJ.
                   DATED:        11th August 2022
PC:-




                            Page 2 of 3
                         11th August 2022

1-ASCAL-170-2011 IN LPA-270-2009+.DOC

1. Ms Cox and Mr Deshmukh agree that they will meet directly in the Bar Association premises tomorrow, 12th August 2022 after 4.30 pm for further negotiations or discussions.

2. We do not expect the litigants on either side to be conducting meetings at this stage.

3. List the matter on 18th August 2022 at 2.30 pm. (Gauri Godse, J) (G. S. Patel, J) Page 3 of 3 11th August 2022