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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Suresh Chand & Anr. vs . Sanjay Dutt & Anr. on 16 March, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Suresh Chand & Anr. Vs. Sanjay Dutt & Anr.

.

RSA No. 18 of 2021 16.03.2022 Present: Mr. Tek Chand Sharma, Advocate, for the appellants.

Mr. B.C. Verma, Advocate, for the respondent No.1.

None for respondent No.2.

As per report of the Registry, correct address of respondent No.2 has still not been furnished. Mr. Tek Chand Sharma, learned counsel appearing for the appellants prays for and is granted three weeks more time to take steps for the service of respondent No.2 by providing the present correct address. Thereafter, notices be issued to the said respondent, returnable for 25.05.2022.

(Ajay Mohan Goel) Judge March 16, 2022 (Vinod/Chander) ::: Downloaded on - 16/03/2022 20:18:06 :::CIS