Section 2(vii) in The Rajasthan Municipal (New Pay Scales) Rules, 1975
(vii)'Existing pay scale' means the scale of Pay applicable to a member of Service in respect of post held by him in a substantive, officiating or temporary capacity [X X X] [Deleted by Notification No. Estt. (M) F. 18(a) 95 DLE/96 dated 8-11-1977, GSR 213, Published in Rajasthan Gazette, Part IV-C, dated 17-11-1977, page 630.]
