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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(d) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(d)Salaries to the staff shall be paid in full and regularly every month and no unauthorised out shall be made therein. The Director of Agriculture may, if he considers it necessary direct the Governing body/Council or the Management of any particular institution to discharge salaries by cheque.