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Bombay High Court

Actis Consumer Grooming Products ... vs Rakesh Malhotra And 9 Ors on 6 October, 2021

Author: A. K. Menon

Bench: A. K. Menon

                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION


                                        INTERIM APPLICATION (L) NO.19689 OF 2021
                                                           IN
                            COMMERCIAL ARBITRATION PETITION (L) NO.306 OF 2020


                   Actis Consumer Grooming
                   Products Limited                              .. Applicant/Petitioner
                            v/s.
                   Rakesh Malhotra & Ors.                        .. Respondents



                   Mr. Ashish Kamat a/w Mr. Rajendra Barot, Anusha Jacob, Mr. Vedant
                   Jalan & Mitansh Shah i/b. AZB & Partners for the applicant/petitioner.

                   Mr. Waseem Pangarkar & Aakanksha Luhach i/b. MZM Legal for
                   respondent nos.1, 2, 3 & 8.

                   Mr. Vipul Dharmani a/w Mohit J. & Sagar Wagle i/b. Riddhi A. Pandit
                   for respondent nos.4 to 7.

                   Mr. Dhond representative of court.




                                                            CORAM : A. K. MENON, J.

DATED : 6TH OCTOBER, 2021.

P.C. :

1. Part-Heard.

Digitally signed by

2. Additional affidavit dated 29th September, 2021 on behalf of the SANDHYA SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

2021.10.07 15:23:59 +0530

6.ial-19689-21.doc wadhwa applicant and affidavit in reply be filed in the registry by 8th October, 2021.

3. S.O. to 11th October, 2021 at 2.30 p.m. (A. K. MENON, J.) 2/2

6.ial-19689-21.doc wadhwa