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Himachal Pradesh High Court

Lac Hppwd & Ors. vs . Surinder Singh & Ors. on 4 October, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

LAC HPPWD & Ors. vs. Surinder Singh & Ors.

.

CMP(M) No. 1300 of 2023.

04.10.2023 Present: Mr. Y.P.S. Dhaulta, Addl. A.G. and Mr. Pratush Sharma, Addl. A.G., with Ms. Priyanka Chauhan and Mr. Rahul Thakur, Deputy Advocates General, for the appellants.

of Issue notice to the respondents, returnable on 6th December, 2023. Steps be taken within a week.

rt (Satyen Vaidya) Judge 4th October, 2023.

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