Delhi High Court - Orders
Arvind Kumar Singh And Anr vs State Of Nct Delhi on 29 August, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~65 to 74 (Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 43/2021
ARVIND KUMAR SINGH AND ANR..... Appellants
Through: Mr Sunil Dalal, Senior
Advocate with Mr. Abhishek Singh, Mr. J.
Amal Anand, Ms. Manisha Saroha, Advs
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Mr. Arunm Panwar, Mr. Siddharth Krishna
Dwivedi, Mr. Pradeep and Ms. Mahak
Rankhawat, Advs. for GNCTD
+ RSA 44/2021 and CM APPL. 5733/2020
ARVIND KUMAR SINGH AND ANR ..... Appellants
Through: Mr Sunil Dalal, Senior
Advocate with Mr. Abhishek Singh, Mr. J.
Amal Anand, Ms. Manisha Saroha, Advs
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Mr. Arunm Panwar, Mr. Siddharth Krishna
Dwivedi, Mr. Pradeep and Ms. Mahak
Rankhawat, Advs. for GNCTD
+ RSA 45/2021
ARVIND KUMAR SINGH AND ANR ...... Appellants
Through: Mr Sunil Dalal, Senior
Advocate with Mr. Abhishek Singh, Mr. J.
Amal Anand, Ms. Manisha Saroha, Advs
versus
Signature Not Verified
RSA 43/2021 and cont. matters Page 1 of 5
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:14.09.2022
11:17:35
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Mr. Arunm Panwar, Mr. Siddharth Krishna
Dwivedi, Mr. Pradeep and Ms. Mahak
Rankhawat, Advs. for GNCTD
+ RSA 46/2021 and CM APPL. 12132/2020
GUJRAT COOPERATIVE MILK MARKETING
FEDERATION LTD & ORS ..... Appellants
Through: Mr Sunil Dalal, Senior
Advocate with Mr. Abhishek Singh, Mr. J.
Amal Anand, Ms. Manisha Saroha, Advs
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Mr. Arunm Panwar, Mr. Siddharth Krishna
Dwivedi, Mr. Pradeep and Ms. Mahak
Rankhawat, Advs. for GNCTD
+ RSA 47/2021 and CM APPL. 34856/2019
SH. PRIYA DUTT SHARMA ..... Appellant
Through: Mr. M.L. Yadav and Mr.
Anshul Yadav, Advs.
versus
STATE, THROUGH COMMISSIONER,
DEPARTMENT OF FOOD SAFETY AND ORS. Respondents
Through: Mr. Santosh Kumar Tripathi,
Mr. Arunm Panwar, Mr. Siddharth Krishna
Dwivedi, Mr. Pradeep and Ms. Mahak
Rankhawat, Advs. for GNCTD
Signature Not Verified
RSA 43/2021 and cont. matters Page 2 of 5
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:14.09.2022
11:17:35
+ RSA 48/2021 and CM APPL. 4870/2020
M/S PRABHUJEE DAIRY FOODS
PROCESSORS PVT. LTD. AND ANR. ..... Appellants
Through: Mr. M.L. Yadav and Mr.
Anshul Yadav, Advs.
versus
GOVT. OF NCT OF DELHI,THROUGH,
DEPARTMENT OF FOOD SAFETY AND ANR. Respondents
Through: Mr. Santosh Kumar Tripathi,
Mr. Arunm Panwar, Mr. Siddharth Krishna
Dwivedi, Mr. Pradeep and Ms. Mahak
Rankhawat, Advs. for GNCTD
+ RSA 49/2021 and CM APPL. 5593/2020
GUJARAT CO-OPERATIVE MILK
MARKETING FEDERATION ..... Appellant
Through: Mr Sunil Dalal, Senior
Advocate with Mr. Abhishek Singh, Mr. J.
Amal Anand, Ms. Manisha Saroha, Advs
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Mr. Arunm Panwar, Mr. Siddharth Krishna
Dwivedi, Mr. Pradeep and Ms. Mahak
Rankhawat, Advs. for GNCTD
+ RSA 51/2021 and CM APPL. 9563/2020
GUJARAT COOPERATIVE MILK
MARKETING FEDERATION ..... Appellant
Through: Mr Sunil Dalal, Senior
Signature Not Verified
RSA 43/2021 and cont. matters Page 3 of 5
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:14.09.2022
11:17:35
Advocate with Mr. Abhishek Singh, Mr. J.
Amal Anand, Ms. Manisha Saroha, Advs
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Mr. Arunm Panwar, Mr. Siddharth Krishna
Dwivedi, Mr. Pradeep and Ms. Mahak
Rankhawat, Advs. for GNCTD
+ RSA 52/2021 and CM APPL. 9686/2020
MEHSANA DISTRICT CO-OPERATIVE MILK
PRODUCERS UNION LTD. ..... Appellant
Through: Mr Sunil Dalal, Senior
Advocate with Mr. Abhishek Singh, Mr. J.
Amal Anand, Ms. Manisha Saroha, Advs
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Mr. Arunm Panwar, Mr. Siddharth Krishna
Dwivedi, Mr. Pradeep and Ms. Mahak
Rankhawat, Advs. for GNCTD
+ RSA 54/2021 and CM APPL. 9721/2020
GUJARAT COOPERATIVE MILK MARKETING
FEDERATION ..... Appellant
Through: Mr Sunil Dalal, Senior
Advocate with Mr. Abhishek Singh, Mr. J.
Amal Anand, Ms. Manisha Saroha, Advs
versus
STATE OF NCT DELHI ..... Respondent
Signature Not Verified
RSA 43/2021 and cont. matters Page 4 of 5
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:14.09.2022
11:17:35
Through: Mr. Santosh Kumar Tripathi,
Mr. Arunm Panwar, Mr. Siddharth Krishna
Dwivedi, Mr. Pradeep and Ms. Mahak
Rankhawat, Advs. for GNCTD
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 29.08.2022
1. Owing to paucity of time, it is not possible to take up these matters today.
2. Renotify on 22nd February 2023. Interim orders to continue till the next date of hearing.
C.HARI SHANKAR, J AUGUST 29, 2022 r.bararia Signature Not Verified RSA 43/2021 and cont. matters Page 5 of 5 Digitally Signed By:SUNIL SINGH NEGI Signing Date:14.09.2022 11:17:35