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Delhi High Court - Orders

Arvind Kumar Singh And Anr vs State Of Nct Delhi on 29 August, 2022

Author: C.Hari Shankar

Bench: C.Hari Shankar

                          $~65 to 74 (Appellate)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     RSA 43/2021
                                ARVIND KUMAR SINGH AND ANR..... Appellants
                                            Through: Mr      Sunil   Dalal,   Senior
                                            Advocate with Mr. Abhishek Singh, Mr. J.
                                            Amal Anand, Ms. Manisha Saroha, Advs

                                                   versus

                                STATE OF NCT DELHI                   ..... Respondent
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Mr. Arunm Panwar, Mr. Siddharth Krishna
                                              Dwivedi, Mr. Pradeep and Ms. Mahak
                                              Rankhawat, Advs. for GNCTD


                          +     RSA 44/2021 and CM APPL. 5733/2020
                                ARVIND KUMAR SINGH AND ANR         ..... Appellants
                                            Through: Mr      Sunil      Dalal,   Senior
                                            Advocate with Mr. Abhishek Singh, Mr. J.
                                            Amal Anand, Ms. Manisha Saroha, Advs

                                                   versus

                                STATE OF NCT DELHI                   ..... Respondent
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Mr. Arunm Panwar, Mr. Siddharth Krishna
                                              Dwivedi, Mr. Pradeep and Ms. Mahak
                                              Rankhawat, Advs. for GNCTD

                          +     RSA 45/2021
                                ARVIND KUMAR SINGH AND ANR         ...... Appellants
                                            Through: Mr      Sunil      Dalal,    Senior
                                            Advocate with Mr. Abhishek Singh, Mr. J.
                                            Amal Anand, Ms. Manisha Saroha, Advs

                                                   versus
Signature Not Verified
                          RSA 43/2021 and cont. matters                   Page 1 of 5
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:14.09.2022
11:17:35
                                STATE OF NCT DELHI                   ..... Respondent
                                             Through: Mr. Santosh Kumar Tripathi,
                                             Mr. Arunm Panwar, Mr. Siddharth Krishna
                                             Dwivedi, Mr. Pradeep and Ms. Mahak
                                             Rankhawat, Advs. for GNCTD



                          +    RSA 46/2021 and CM APPL. 12132/2020
                               GUJRAT COOPERATIVE MILK MARKETING
                               FEDERATION LTD & ORS                ..... Appellants
                                            Through: Mr      Sunil      Dalal,   Senior
                                            Advocate with Mr. Abhishek Singh, Mr. J.
                                            Amal Anand, Ms. Manisha Saroha, Advs


                                                 versus

                               STATE OF NCT DELHI                   ..... Respondent
                                             Through: Mr. Santosh Kumar Tripathi,
                                             Mr. Arunm Panwar, Mr. Siddharth Krishna
                                             Dwivedi, Mr. Pradeep and Ms. Mahak
                                             Rankhawat, Advs. for GNCTD

                          +    RSA 47/2021 and CM APPL. 34856/2019

                               SH. PRIYA DUTT SHARMA             ..... Appellant
                                             Through: Mr. M.L. Yadav and Mr.
                                             Anshul Yadav, Advs.

                                                 versus

                               STATE, THROUGH COMMISSIONER,
                               DEPARTMENT OF FOOD SAFETY AND ORS. Respondents
                                            Through: Mr. Santosh Kumar Tripathi,
                                            Mr. Arunm Panwar, Mr. Siddharth Krishna
                                            Dwivedi, Mr. Pradeep and Ms. Mahak
                                            Rankhawat, Advs. for GNCTD

Signature Not Verified
                          RSA 43/2021 and cont. matters                  Page 2 of 5
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:14.09.2022
11:17:35
                           +    RSA 48/2021 and CM APPL. 4870/2020
                               M/S PRABHUJEE DAIRY FOODS
                               PROCESSORS PVT. LTD. AND ANR.    ..... Appellants
                                            Through: Mr. M.L. Yadav and Mr.
                                            Anshul Yadav, Advs.

                                                 versus

                               GOVT. OF NCT OF DELHI,THROUGH,
                               DEPARTMENT OF FOOD SAFETY AND ANR. Respondents
                                             Through: Mr. Santosh Kumar Tripathi,
                                             Mr. Arunm Panwar, Mr. Siddharth Krishna
                                             Dwivedi, Mr. Pradeep and Ms. Mahak
                                             Rankhawat, Advs. for GNCTD


                          +    RSA 49/2021 and CM APPL. 5593/2020

                               GUJARAT CO-OPERATIVE MILK
                               MARKETING FEDERATION                ..... Appellant
                                            Through: Mr      Sunil      Dalal,   Senior
                                            Advocate with Mr. Abhishek Singh, Mr. J.
                                            Amal Anand, Ms. Manisha Saroha, Advs


                                                 versus

                               STATE OF NCT DELHI                   ..... Respondent
                                             Through: Mr. Santosh Kumar Tripathi,
                                             Mr. Arunm Panwar, Mr. Siddharth Krishna
                                             Dwivedi, Mr. Pradeep and Ms. Mahak
                                             Rankhawat, Advs. for GNCTD


                          +    RSA 51/2021 and CM APPL. 9563/2020
                               GUJARAT COOPERATIVE MILK
                               MARKETING FEDERATION                   ..... Appellant
                                           Through: Mr          Sunil      Dalal,   Senior
Signature Not Verified
                          RSA 43/2021 and cont. matters                  Page 3 of 5
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:14.09.2022
11:17:35
                                                  Advocate with Mr. Abhishek Singh, Mr. J.
                                                 Amal Anand, Ms. Manisha Saroha, Advs


                                                 versus

                               STATE OF NCT DELHI                   ..... Respondent
                                             Through: Mr. Santosh Kumar Tripathi,
                                             Mr. Arunm Panwar, Mr. Siddharth Krishna
                                             Dwivedi, Mr. Pradeep and Ms. Mahak
                                             Rankhawat, Advs. for GNCTD

                          +    RSA 52/2021 and CM APPL. 9686/2020

                               MEHSANA DISTRICT CO-OPERATIVE MILK
                               PRODUCERS UNION LTD.               ..... Appellant
                                           Through: Mr      Sunil      Dalal,   Senior
                                           Advocate with Mr. Abhishek Singh, Mr. J.
                                           Amal Anand, Ms. Manisha Saroha, Advs


                                                 versus

                               STATE OF NCT DELHI                   ..... Respondent
                                             Through: Mr. Santosh Kumar Tripathi,
                                             Mr. Arunm Panwar, Mr. Siddharth Krishna
                                             Dwivedi, Mr. Pradeep and Ms. Mahak
                                             Rankhawat, Advs. for GNCTD


                          +    RSA 54/2021 and CM APPL. 9721/2020
                               GUJARAT COOPERATIVE MILK MARKETING
                               FEDERATION                         ..... Appellant
                                           Through: Mr      Sunil      Dalal,   Senior
                                           Advocate with Mr. Abhishek Singh, Mr. J.
                                           Amal Anand, Ms. Manisha Saroha, Advs

                                                 versus

                               STATE OF NCT DELHI                      ..... Respondent
Signature Not Verified
                          RSA 43/2021 and cont. matters                    Page 4 of 5
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:14.09.2022
11:17:35
                                                       Through: Mr. Santosh Kumar Tripathi,
                                                      Mr. Arunm Panwar, Mr. Siddharth Krishna
                                                      Dwivedi, Mr. Pradeep and Ms. Mahak
                                                      Rankhawat, Advs. for GNCTD
                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                      ORDER

% 29.08.2022

1. Owing to paucity of time, it is not possible to take up these matters today.

2. Renotify on 22nd February 2023. Interim orders to continue till the next date of hearing.

C.HARI SHANKAR, J AUGUST 29, 2022 r.bararia Signature Not Verified RSA 43/2021 and cont. matters Page 5 of 5 Digitally Signed By:SUNIL SINGH NEGI Signing Date:14.09.2022 11:17:35