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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(7) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

(7)The number of interview shall not ordinarily exceed one per fortnight for an internee and there shall not be more than three visitors excluding children below 12, present simultaneously at one interview.