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State of Maharashtra - Section

Section 8A in Maharashtra Factories Rules, 1963

8A. [ [Inserted by G.N. of 3.9.1988 MGG Part I-L Extraordinary P.341.]

In calculating the amount of fee payable under these rules, the fraction of a rupee less than fifty paise shall be ignored and the fraction of a rupee of fifty paise and exceeding fifty naye paise shall be rounded off upto the next complete rupee.]