Section 2A(3) in The Code of Civil Procedure, Svt. 1977 (1920 A.D.)
(3)Pleadings shall also state -(a)the rate at which interest is claimed;(b)the date from which it is claimed;(c)the date to which it is calculated;(d)the total amount of interest claimed to the date calculation ; and(e)the daily rate at which interest accrues after the date.]
