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State of Nagaland - Section

Section 459 in Nagaland Municipal Act, 2001

459. Care of uncovered lights.

- No person shall set an uncovered light on or near any building in any public street or other public place in such manner, as may cause danger, fire:Provided that nothing in this section shall be deemed to prohibit the use of light for the purposes of illumination on the occasion of any festival or public or private entertainment.