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[Cites 0, Cited by 8] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(17) in The Gujarat Co-Operative Societies Act, 1961

(17)"Registrar" means a person appointed to be the Registrar of Co-operative Societies under this Act; and includes to the extent of the powers of the Registrar conferred on any other person under this Act, such person and includes an Additional or Joint Registrar;