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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(vi) in Rajasthan Cinemas (Regulation) Rules, 1959

(vi)"Executive Engineer" means an officer of the Public Works Department of the State in charge of roads and buildings in the place where a Cinema is situated;