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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(g) in Unique Identification Authority of India (Appointment of Officers and Employees) Regulations, 2020

(g)The employees of the Authority or Central or State Government or Administration of a Union Territory who have rendered five-year regular and continuous service as on the closing date of application shall be eligible for relaxation in upper age limit up to a maximum of five years.