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[Cites 0, Cited by 0] [Section 144] [Entire Act]

State of West Bengal - Subsection

Section 144(4) in West Bengal Municipal (Building) Rules, 2007

(4)Minimum clear head room in any staircase shall be two metres and twenty five centimetres as measured from the top of the riser to the lowest position of the ceiling or beam perpendicularly above it.