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Supreme Court - Daily Orders

Sail vs Vale Australia Pty Ltd on 7 January, 2014

CHAMBER MATTER                                                SECTION XIV


              S U P R E M E      C O U R T   O F    I N D I A
                              RECORD OF PROCEEDINGS

REVIEW PETITION (C) NO(s). 2987 OF 2013 IN SLP(C) NO. 30905/2013

SAIL                                                     Petitioner(s)

                    VERSUS

VALE AUSTRALIA PTY. LTD. & ANR.                           Respondent(s)

Date: 07/01/2014      This Petition was circulated today.

CORAM :
          HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
          HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA


                                    By Circulation


             UPON perusing papers the Court made the following
                                 O R D E R

The review petition is dismissed in terms of the signed order.

|(VINOD LAKHINA) | |(INDU BALA KAPUR) | |COURT MASTER | |COURT MASTER | (SIGNED ORDER IS PLACED ON THE FILE) IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (CIVIL) NO.2987 OF 2013 IN SPECIAL LEAVE PETITION (CIVIL) NO.30905 OF 2013 SAIL ...PETITIONER VERSUS VALE AUSTRALIA PTY. LTD. & ANR. ...RESPONDENTS ORDER This Review Petition has been filed against order, dated 21st October, 2013, whereby the special leave petition was dismissed.

We have perused the Review Petition as well as the grounds in support of the Review Petition. In our opinion, no case for review of order, dated 21st October, 2013, is made out. Consequently, the review petition is dismissed.

....................,J. (SURINDER SINGH NIJJAR) ...............................,J. (FAKKIR MOHAMED IBRAHIM KALIFULLA) NEW DELHI JANUARY 07, 2014