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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(2) in The Indian Electricity Rules, 1956

(2)Where energy is being supplied, transformed, converted or used the [consumer, supplier or the owner][of the concerned installation shall be responsible for the continuous observance of the provisions of sub-rule (1) in respect of his installations.