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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(3)(b) in The M.P. Nagar Palika (Registration of Coloniser, Terms and Conditions) Rules, 1998

(b)may drop proceedings if he is satisfied that the land is not subject to illegal diversion or illegal colonization.']]