Allahabad High Court
Jal Sansthan,Agra vs Smt. Krishna Kumari on 31 July, 2015
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- FIRST APPEAL No. - 804 of 2002 Appellant :- Jal Sansthan,Agra Respondent :- Smt. Krishna Kumari Counsel for Appellant :- P.C.Jain,J.K. Srivastava Counsel for Respondent :- R.N.Sharma,A.K. Mishra,R.K. Misra Hon'ble Rajes Kumar,J.
Hon'ble Shamsher Bahadur Singh,J.
The case is passed over on the illness-slip of Sri P.C. Jain, Advocate.
Order Date :- 31.7.2015 OP