Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(9)] [Section 21] [Entire Act] State of West Bengal - Subsection Section 21(9)(a) in West Bengal Municipal Act, 1993 (a)the common decision in regard to the manner of voting to be exercised by the majority of the Councilors set up by the recognized political party, and