Section 184 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
184. Form work.
- The employer shall ensure at a construction site of a building or other construction work that-(a)all form work are properly designed keeping in view the safety of building workers, building or structures;(b)a responsible person for structural frame and form work-(i)inspects and examines the material, timber, structural steel and scaffolding for its strengths and suitability before being taken into use;(ii)lays-down procedures to cover all stages of such structural frame and form work;(iii)supervises such structural frame and form work;(iv)take all necessary steps or measures to correct situation with a view to prevent accident or dangerous occurrence during performances of such structural frame and form work.
