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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(8) in Andhra Pradesh Brewery Rules, 2006

(8)The licensee shall cause to be legibly painted with oil colour and keep so painted, on some conspicuous part of every mashtum, under back, copper, heating tank, cooler, fermenting vessel and settling back intended to be used by him in his business and on the outside of the door of every room and place wherein any part of his business is to be carried on, the name of vessel, room or place according to the purpose for which it is intended.