Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 78 in University of Udaipur Officers (Conditions of Service) Rules, 1976 78. Authority to institute proceedings. - The Committee or any other authority empowered by it by general or special order may institute disciplinary proceedings against any officer.
