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[Cites 0, Cited by 0] [Section 80IBA(6)] [Section 80IBA] [Entire Act]

Union of India - Subsection

Section 80IBA(6)(a) in The Income Tax Act, 1961

(a)"carpet area" shall have the same meaning as assigned to it in clause (k) of section 2 of the Real Estate (Regulation and Development) Act, 2016 (16 of 2016);