Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 85 in The U.P. Narcotic Drugs Rules, 1986

85. Order to accompany petition for appeal or revision.

- A petition of appeal or a revision must be accompanied by an authenticated copy of the decision or order against which appeal or revision has been preferred.