Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 20 in Bihar Dresser Cadre Rules, 2014 20. Removal of difficulties. - If any difficulty arises in implementation of provisions of these Rules, the Department shall have powers to remove such difficulty.
