Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(iv) in Rajasthan Information Commission (Management) Regulations, 2007

(iv)The complainant may seek the assistance of any pension (sic person) while presenting his case before the Commission.