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Punjab-Haryana High Court

Satender & Others vs Saroj Rani And Others on 26 April, 2017

Author: Rekha Mittal

Bench: Rekha Mittal

In the High Court of Punjab and Haryana at Chandigarh


                           CRM -M-13945 of 2017
                           Date of Decision: 26.4.2017

Satender and others

                                               ---Petitioners


                    versus

Saroj Rani and another
                                               ---Respondents


Coram:       Hon'ble Mrs. Justice Rekha Mittal

Present:     Mr. Amit Arora, Advocate
             for the petitioners

                    ***

Rekha Mittal, J.

Counsel for the petitioners states that the petition may be disposed of but without prejudice to right of the petitioners to file an appeal before the Court of Sessions.

Ordered accordingly.

(Rekha Mittal) Judge 26.4.2017 PARAMJIT Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 30-04-2017 16:51:06 :::