Punjab-Haryana High Court
Satender & Others vs Saroj Rani And Others on 26 April, 2017
Author: Rekha Mittal
Bench: Rekha Mittal
In the High Court of Punjab and Haryana at Chandigarh
CRM -M-13945 of 2017
Date of Decision: 26.4.2017
Satender and others
---Petitioners
versus
Saroj Rani and another
---Respondents
Coram: Hon'ble Mrs. Justice Rekha Mittal
Present: Mr. Amit Arora, Advocate
for the petitioners
***
Rekha Mittal, J.
Counsel for the petitioners states that the petition may be disposed of but without prejudice to right of the petitioners to file an appeal before the Court of Sessions.
Ordered accordingly.
(Rekha Mittal) Judge 26.4.2017 PARAMJIT Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 30-04-2017 16:51:06 :::