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Bengal Presidency - Section
Section 792 in Police Regulations, Bengal , 1943
792. Practical training of probationary Assistant Sub-Inspectors in districts. [§ 12, Act V, 1861].
- Every directly appointed Assistant Sub-Inspector shall, on being posted to a district, be attached to the following offices for the periods shown :-| Months. | |||
| (i) | Police-station | ---- | 6 |
| (ii) | Circle Inspector's office | ---- | 2 |
| (iii) | Court office | ---- | 2 |
| (iv) | Reserve office | ---- | 2 |