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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(1)(a) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(a)administration of students, courses of study and fees thereof, qualifications pertaining to degree, diplomas, certificates and other courses, conditions for the grant of fellowships, awards and the like;