Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 152] [Entire Act] Bengal Presidency - Subsection Section 152(ii) in Police Regulations, Bengal , 1943 (ii)he shall not bring it so close to a mob as to risk either its being overwhelmed by a sudden rush, or its being forced to inflict heavy casualties;