Section 1(3) in RIICO Industrial Areas (Prevention of Unauthorised Development and Encroachment) Act, 1999
(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, [appoint.] [Brought into force from 1.1.2003 vide Notification dated 24-12-2002. published in RajasthanGazette Extraordinary, Part 1(kha) dated 10-2-2003.]
