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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(5) in The U.P. Village Forests Joint Management Rules, 1997

(5)The Divisional Committee shall,-
(a)examine and approve the Microplan for a Village Forest;
(b)supervise and monitor the works of Village Committees and Range Committees;
(c)perform such other functions as may be directed by the Divisional Forest Officer and the State Government.