Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 23 in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019 23. The fair price shop holder shall supply specified essential commodities only against valid and authorized document issued under the said Order.
