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State of Maharashtra - Section

Section 25 in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Rules, 1962

25. Application for moving antiquities.

- Every application for permission to move any antiquities or any class of antiquities in respect.of which a notification has been issued under sub-section (1) of section 25 shall be made in Form VI to the Collector, at least three months before the date on which it is desired to move him.