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[Cites 0, Cited by 0] [Section 28A(7)] [Section 28A] [Entire Act]

State of Rajasthan - Subsection

Section 28A(7)(a) in The Rajasthan Police Service Rules, 1954

(a)in a Service Groups or Sections thereunder, where there are only two scale e.g. junior scale or senior scale and there is only one promotion then promotion shall be made on the basis of seniority-cum-merit alone.