Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102C] [Entire Act] State of Maharashtra - Subsection Section 102C(2) in Maharashtra Factories Rules, 1963 (2)List of the names of workers required for overtime shall be displayed and copy of the same shall be submitted to office of the Inspector of Factories.]
