Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Andhra Pradesh - Subsection Section 9(8) in Sri Venkatesware Institute of Medical Science University Act, 1995 (8)[ the Director, Visakha Institute of Medical Sciences, Visakhapatnam;] [Substituted by Act No. 2 of 2019, dated 16.2.2019.]
