Madhya Pradesh High Court
Mahesh Agrawal vs The State Of Madhya Pradesh on 2 February, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 5377 of 2023 (MAHESH AGRAWAL AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 02-02-2023 Shri Vinay Saraf, Senior Counsel with Shri Rahul Maheshwari, counsel for the Petitioner.
Shi Tarun Pagare, G.A. for State.
At the request of learned counsel for State, list the matter on 6.02.2023.
(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified Signed by: MUKTA CHANDRASHEKHAR KOUSHAL Signing time: 02-Feb-23 6:22:57 PM